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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3)(g) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(g)to review, from time to time, the work done in the Universities relating to agricultural education, teaching, research and extension education programmes including the work connected with [horticulture, food technology and forestry] [Substituted 'animal husbandry, horticulture, forestry, dairy science and food technology and fisheries' by Maharashtra Animal and Fishery Sciences University Act, 1998 (Mah. Act No. 17 of 1998).] with a view to achieving, effective coordination in the activities of the Universities and to give them suitable guidance and directions;