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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Bihar - Subsection

Section 243(g) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(g)the wall, ceilings and partitions of every latrine or urinal; shall be white washed or colour washed once in every period of four months;