Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(5b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(5b)(e) in The Indian Ports Act, 1908

(e)the provisions of educational, recreational and other amenities for pilots and other persons employed in the pilot service;