Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 6 in Bihar Electricity Supply Code, 2007 (6)The Member-Secretary of the review panel shall send the proceedings of the meetings of the review panel to all the members of the panel and to the Commission within 15 days of the meetings.
