Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 59] [Entire Act]

State of Kerala - Subsection

Section 59(2) in Kerala Cooperative Societies Act, 1969

(2)Notwithstanding anything contained in sub-section (1) , a society may make a loan to a depositor on the security of his deposit.