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Union of India - Section

Section 23 in Central Electricity Regulatory Commission (Power Market) Regulations, 2010

23. Registration Charge.

- A Power Exchange shall pay an annual registration charge as specified below:-
Annual Turnover in Power Exchange (MillionUnits) Annual Registration Charge (Rs Lac)
Above 10,000 30
Upto 10,000 15
Upto 5,000 5
The Annual registration charge shall be payable through a Bank Draft or Pay Order or by electronic transfer of money in favour of "Assistant Secretary, Central Electricity Regulatory Commission, New Delhi", by 30th April every yearProvided further that the Commission may, by order, review the quantum of the annual registration charge from time to time.Provided also that the Power Exchange would declare apriori the category it envisages to be in. In case of any difference between declarations and actual at the end of financial year, the annual registration charge shall be accordingly adjusted.