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Delhi High Court - Orders

G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 19 August, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~58
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         OMP (ENF.) (COMM.) 4/2025
                                    G.S DEVELOPERS AND CONTRACTORS PVT. LTD
                                                                              .....Decree Holder
                                                Through: Mr. Mohit Chaudhary, Mr. Kunal
                                                Sachdeva, Ms. Katyayani Vajpayee, Advs.
                                                versus
                                    MAHARANA PRATAP EDUCATION CENTRE...Judgement Debtor
                                                Through: Ms. Swati Surbhi, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER
                          %                                       19.08.2025

                                    List on 24.09.2025

                                                                                                              JASMEET SINGH, J
                                    AUGUST 19, 2025




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/08/2025 at 22:09:44