Delhi High Court - Orders
G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 19 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 4/2025
G.S DEVELOPERS AND CONTRACTORS PVT. LTD
.....Decree Holder
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Ms. Katyayani Vajpayee, Advs.
versus
MAHARANA PRATAP EDUCATION CENTRE...Judgement Debtor
Through: Ms. Swati Surbhi, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 19.08.2025
List on 24.09.2025
JASMEET SINGH, J
AUGUST 19, 2025
This is a digitally signed order.
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