Supreme Court - Daily Orders
Prakash Bapu Mayane vs Sudhir Jotiram Abhang on 18 May, 2026
ITEM NO.7 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. APOORV SINGH
Petition(s) for Special Leave to Appeal (C) No(s). 13130/2024
PRAKASH BAPU MAYANE Petitioner(s)
VERSUS
SUDHIR JOTIRAM ABHANG & ORS. Respondent(s)
Date : 18-05-2026 This petition was called on for hearing today.
For Petitioner(s) :
Mr. Samrat Krishnarao Shinde, AOR
Mr. Pratyush Kalro, Adv.
For Respondent(s) : Mr. Shishir Pinaki, AOR
Mr. Nikhil Beniwal, AOR
Mr. Gyanendra Casshyap, Adv.
Mr. Pulkit Duhan, Adv.
Mr. Harsh Dahiya, Adv.
Mr. Vikas Kumar, Adv.
Mr. Pawan Singh Tanwar, Adv.
Ms. Sanchita Beniwal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent no.1 has filed counter affidavit alongwith an application seeking permission to file counter affidavit. Since opportunity to file counter affidavit has already been declined on 24.02.2025, hence Registry to apprise the same before Hon'ble Court.
Respondent nos. 2, 3.1 & 4 to 7 have filed counter affidavit. Registry to process the matter for listing before the Hon'ble Court as per rules alongwith pending applications.
Signature Not VerifiedCopy of this Record of proceeding be furnished to the Digitally signed by RUPAM DHAMIJA concerned ld. Advocate-on-record for information and compliance. Date: 2026.05.18 17:05:37 IST Reason:
APOORV SINGH Registrar HJ