Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Prakash Bapu Mayane vs Sudhir Jotiram Abhang on 18 May, 2026

     ITEM NO.7                                REGISTRAR COURT. 1                        SECTION IX

                                       S U P R E M E C O U R T O F               I N D I A
                                               RECORD OF PROCEEDINGS

                                         BEFORE THE REGISTRAR SH. APOORV SINGH

     Petition(s) for Special Leave to Appeal (C)                             No(s).      13130/2024

     PRAKASH BAPU MAYANE                                                                Petitioner(s)

                                                              VERSUS

     SUDHIR JOTIRAM ABHANG & ORS.                                                       Respondent(s)

     Date : 18-05-2026 This petition was called on for hearing today.
     For Petitioner(s) :
                         Mr. Samrat Krishnarao Shinde, AOR
                         Mr. Pratyush Kalro, Adv.

     For Respondent(s) : Mr. Shishir Pinaki, AOR

                                             Mr. Nikhil Beniwal, AOR
                                             Mr. Gyanendra Casshyap, Adv.
                                             Mr. Pulkit Duhan, Adv.
                                             Mr. Harsh Dahiya, Adv.
                                             Mr. Vikas Kumar, Adv.
                                             Mr. Pawan Singh Tanwar, Adv.
                                             Ms. Sanchita Beniwal, Adv.


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Respondent no.1 has filed counter affidavit alongwith an application seeking permission to file counter affidavit. Since opportunity to file counter affidavit has already been declined on 24.02.2025, hence Registry to apprise the same before Hon'ble Court.

Respondent nos. 2, 3.1 & 4 to 7 have filed counter affidavit. Registry to process the matter for listing before the Hon'ble Court as per rules alongwith pending applications.

Signature Not Verified

Copy of this Record of proceeding be furnished to the Digitally signed by RUPAM DHAMIJA concerned ld. Advocate-on-record for information and compliance. Date: 2026.05.18 17:05:37 IST Reason:

APOORV SINGH Registrar HJ