Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 635] [Entire Act] State of Haryana - Subsection Section 635(a) in Punjab Jail Manual (a)[ two days per month for thoroughly good conduct and scrupulous attention to all prison regulations,] [G. of I. Notn. No. F. 503-2-22, dated 30.10.23.]
