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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Sikkim - Subsection

Section 13(1)(i) in The Sikkim Police Act, 2008

(i)any matter not within the purview of any one department and affecting the general welfare of the people of the district, or arising out of a judicial pronouncement, necessitating the District Magistrate to use the services of the Police; and