Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 104] [Entire Act] State of Uttarakhand - Subsection Section 104(6) in Uttarakhand Panchayati Raj Act, 2016 (6)to provide economical and other help to any person, institutions and committees within the work area for related activities of Panchayati Raj.
