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State of Bihar - Section

Section 9 in Bihar Electricity Regulatory Commission (Fees, Fines and Charges) Regulations, 2019

9. Power to Remove Difficulties.

- If any difficulty arises in giving effect to any of these Regulations, the Commission may by general or special order do anything not being inconsistent with the provisions of the Act which appears to it to be necessary or expedient for the purpose of removing the difficulties.