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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Greater Bengaluru City Corporation -

Section 4(1)(b) in The Vellore Institute of Technology Bangalore Act, 2012

(b)forty acres of land if it is out side the limits of Bruhat Bangalore Mahanagara Palike but within Bangalore Metropolitan Region Development Authority area;