Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 262(3)] [Section 262] [Entire Act] Union of India - Subsection Section 262(3)(ii) in The Companies Act, 2013 (ii)The complete draft scheme shall be kept at the place where registered office of the company is situated or at such places as mentioned in the advertisement.