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State of Madhya Pradesh - Section

Section 14 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004

14. Officer exercising powers under this Act deemed to be public servants.

- All Competent Authorities, Veterinary Officers and other persons exercising powers under this Act shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code, 1860 (45 of 1860).