Section 8(8)(b) in The M.P. State University Service Rules, 1983

[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(8)(b) in The M.P. State University Service Rules, 1983

(b)a candidate who is otherwise qualified but has taken a degree from a University not specifically recognized by Government may also be considered for selection at the discretion of the Commission.

(iii)Fees. - He must pay the fees prescribed by the Commission.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 8(8)(b) in The M.P. State University Service Rules, 1983