Delhi High Court - Orders
Court On Its Own Motion Re: Suicide ... vs Unknown on 25 November, 2022
Bench: Siddharth Mridul, Najmi Waziri
$~Special DB-Item 1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 793/2017, CRL.M.A. 13198/2017, CRL.M.A.
14493/2017, CRL.M.A. 15145/2017, CRL.M.A. 16619/2017,
CRL.M.A. 16639/2017, CRL.M.A. 3556/2018, CRL.M.A.
4559/2018, CRL.M.A. 8441/2018, CRL.M.A. 34126/2019 and
CRL.M.A. 4524/2020
COURT ON ITS OWN MOTION RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P.
UNIVERSITY ..... Petitioner
Through: None
versus
.......... ..... Respondents
Through: Mr. Raajan Chawla and Mr. Gautam
Chauhan, Advocate for ALSD.
Mrs. Avnish Ahlawat, Mr. N.K.
Singh and Ms. Laavanya and Ms.
Aliza Alam, Advocates for NSUT,
DTU & IGTUW.
Mr. Siddharth Panda, Advocate for
ILBS.
Mr. Piyush Sharma, Advocate.
Mr. Navdeep Singh, Advocate for
IIFT, SAU and JNU.
Mr. Tarun Bhushan and Mr.
Yashvardhan, Advocates for
DPSRU.
Mr. Neeraj Verma, Advocate for
NIT, Delhi.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 25.11.2022 Signature Not Verified Digitally Signed W.P.(CRL) 793/2017 Page 1 of 2 By:DURGESH NANDAN Signing Date:29.11.2022 10:53:04 The Hon'ble Special Division Bench has not assembled today, in view of the Full Court Reference to bid farewell to Hon'ble Ms. Justice Anu Malhotra.
Renotify on 03.03.2023.
BY ORDER (COURT MASTER) NOVEMBER 25, 2022/rs Signature Not Verified Digitally Signed W.P.(CRL) 793/2017 Page 2 of 2 By:DURGESH NANDAN Signing Date:29.11.2022 10:53:04