(4)Sports, Games and Recreation. - All facilities like book, newspaper, Journals duly censored and writing material shall be provided as and when required. All other facilities TV/Radio set may be provided outside the cells if possible with such restrictions as may be necessary from the view point of security. Facilities for indoor games and of radio and television in the barracks may be provided for high security prisoners other than those under sub-rule (2) of rule 157. All such facilities shall be within the enclosures.