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[Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(9)(kk) in The Punjab Factory Rules, 1952

(kk)Ramps with a slope of not more than one in ten may be substituted for the requirements of staircase. For all slopes exceeding in ten and wherever the use is such as to involve danger of slipping, the ramp shall be surfaced with non-slipping material.