Section 1 in Mizoram Cooperative Societies Act, 2006
1. Short title, extent and commencement.
(1)This Act may be called the Mizoram Co-operative Societies Act, 2006.(2)It extends to the whole state of Mizoram.(3)It shall come into force on such date as the state government may by notification in the official Gazette, appoint and different dates for enforcement ray be appointed for different provisions of this Act.
