Calcutta High Court
Selvel Advertising Pvt. Ltd. & Anr vs Cmc & Anr on 12 December, 2019
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-65
GA 460 of 1996
With
WP 1265 OF 1995
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SELVEL ADVERTISING PVT. LTD. & ANR.
VERSUS
CMC & ANR.
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 12th December, 2019.
The Court: It appears that the writ petition has been dismissed on 14th May, 2002. The connected interlocutory application being GA No. 460 of 1996 is accordingly infructuous and is dismissed. Interim orders, if any, stand automatically vacated.
The Department is directed to ensure that the records are corrected.
(RAVI KRISHAN KAPUR, J.) SK.