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[Cites 0, Cited by 0] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(iv) in The Delhi Electricity Regulatory Commission (Guidelines For Establishment Of Forum For Redressal Of Grievances Of The Consumers) Guidelines, 2003

(iv)These shall come into force on the date of their publication in the Official Gazette. 3. Definitions.-In these guidelines, unless the context otherwise requires,