National Green Tribunal
News Item Titled Manipuri Ponies Under ... vs Moef And Cc Integrated Regional Office ... on 28 November, 2024
Item No.03 Court No.1
BEFORE THE NATIONAL GREEN TRIBUNAL
EASTERN ZONE BENCH, KOLKATA
(THROUGH PHYSICAL HEARING WITH HYBRID MODE)
Original Application No.153/2024/EZ
(Earlier O.A. No.716/2024/PB)
News Item titled "Manipuri ponies under threat
Despite State Conservation Policy" appearing
In india.mongabay.com dated 07.05.2024 Applicant(s)
Date of hearing: 28.11.2024
CORAM: HON'BLE MR. JUSTICE B. AMIT STHALEKAR, JUDICIAL MEMBER
HON'BLE DR. ARUN KUMAR VERMA, EXPERT MEMBER
For Applicant(s) : Suo Motu
For Respondent(s) : Mr. Apurba Ghosh, Adv. for R-1 (in Virtual Mode),
Mr. Pukhrambam Ramesh Kumar, Adv. for R-3&4
(in Virtual Mode)
ORDER
1. Mr. Pukhrambam Ramesh Kumar, learned Counsel appearing (in Virtual Mode) for the State Respondents, Government of Manipur prays for and is granted further three weeks time for filing counter affidavit. Learned Counsel states that he will also take notice on behalf of the Respondent No.2, Loktak Development Authority, Manipur and inform the said Authority. The said Authority also may file its counter affidavit within three weeks.
2. Mr. Apurba Ghosh, learned Counsel is present (in Virtual Mode) on behalf of the Respondent No.1, Ministry of Environment, Forests & Climate Change (MoEF&CC).
3. List on 29.01.2025.
..................................... B. Amit Sthalekar, JM ............................................. Dr. Arun Kumar Verma, EM November 28, 2024, Original Application No.153/2024/EZ (Earlier O.A. No.716/2024/PB) SKB 1