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[Cites 0, Cited by 0] [Section 457(2)] [Section 457] [Entire Act]

State of Bihar - Subsection

Section 457(2)(a) in The Bihar Municipal Act, 2007

(a)unless a declaration as to the identity of the publisher thereof, signed by him and attested by two persons to whom he is personally known, is delivered by him to the printer in duplicate; and