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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5)(a) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(a)the last date for making nominations shall be not earlier than the fourth day and not later than the tenth day after the publications of the notification referred to in sub-rule (2) whether or not it is a public holiday;