Calcutta High Court (Appellete Side)
Mrs. Salena Mobarak & Ors vs The State Of West Bengal & Ors on 27 March, 2015
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
W. P. No.7107 (W) of 2002
Mrs. Salena Mobarak & Ors.
v.
The State of West Bengal & Ors.
27.03.15
SL-69 (S.R.) No one appears on behalf of the petitioners and no accommodation has been sought for even in the second call.
Accordingly, the writ application stands dismissed for default.
(Tapabrata Chakraborty, J.)