Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of West Bengal - Subsection Section 6(m) in West Bengal Prisoners' Welfare Fund Rules, 2008 (m)for organizing special sessions in the correctional homes for prevention of drug abuse, substance abuse. counselling on HIV & AIDS and other sexually transmitted diseases;
