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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2)(d) in The Rajasthan Legal Aid Rules, 1984

(d)Court of District and Sessions Judge/ Additional District & Sessions Judge - [Rs.800/-] [Substituted by Dated 19.6.1993, Published in Rajpatra part IV(ga), date 1.7.1993, page 66] per case;