Delhi High Court - Orders
Theme Engineering Services Pvt. Ltd. & ... vs National Highways Authority Of India & ... on 8 April, 2021
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
Digitally Signed By:DINESH
SINGH NAYAL
Signing Date:09.04.2021 18:13:10
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1173/2021
THEME ENGINEERING SERVICES
PVT. LTD. & ANR. ..... Petitioners
Through: Ms. Nandadevi Deka and
Mr. Savyasachi Rawat, Advocates
(M: 8130788166)
versus
NATIONAL HIGHWAYS AUTHORITY OF
INDIA & ORS. ..... Respondents
Through: Ms. Padma Priya & Mr. Dhruv Nayar,
Advocate for R-1/NHAI
Mr. Prasenjit Keswani, Upmanyu
Tiwari & Mr. Upmanyu Tewari,
Advocates for R-3 (M-9811049118)
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 08.04.2021
1. This hearing has been done through hybrid mode (physical and virtual hearing).
CM APPL. 13520/2021 (for exemption)
2. Allowed subject to all just exceptions. Application is disposed of. WP(C) 1173/2021 & CM APPL. 13519/2021 (for directions)
3. In view of the judgment of the Division Bench of this Court dated 26th March 2021, last and final opportunity of two weeks is granted to the Respondents to file its counter affidavit. If the same is not filed, the right to file the same shall stand closed.
4. List on 11th May, 2021. The date of 16th April, 2021 shall stand cancelled.
PRATHIBA M. SINGH, J.
APRIL 8, 2021/mw/AK