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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Uttar Pradesh - Subsection

Section 47(1) in U.P. Jagadguru Rambhadracharya Handicapped University Act, 2001

(1)The expenditure for administration of the University during the taking over period of its management under Section 46 shall be met out of the permanent endowment fund, the general fund or the development fund.