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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Tripura - Subsection

Section 90(10) in The Tripura Co-operative Societies Rules, 1976

(10)The Liquidator may submit an application to the Registrar, for the reconstruction of the society under Section 19, if he is opinion that such reconstruction has a reasonable chance of success.