Supreme Court - Daily Orders
The Secretary Government Of India vs A.T.S.V.S. Siddha Medical College And ... on 6 July, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.1 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos.27614-27615/2017
(Arising out of impugned final judgment and order dated 27-04-2017
in WP No. 2260/2017 27-04-2017 in WA No. 1175/2016 passed by the
High Court Of Judicature At Madras)
THE SECRETARY GOVERNMENT OF INDIA Petitioner(s)
VERSUS
A.T.S.V.S. SIDDHA MEDICAL COLLEGE AND HOSPITAL & ORS.Respondent(s)
(With I.A. No.62602/2018 for directions)
Date : 06-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Sandeep Sethi, ASG
Mr. Sajid Imam Naqvi, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Sanjay Kumar Pathak, Adv.
Mr. Gurmeet Singh Makker, AOR
For Respondent(s) Mr. Siddharth Naidu, Adv.
Mr. V. Balachandran, Adv.
For M/S. KSN & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel appearing for the applicants-respondents submits that he does not want to press the application for directions being I.A. No.62602/2018. Hence, the instant application for directions is dismissed as not pressed.
Put up the main matters in the month of September, 2018.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.07.06 16:53:24 IST Reason: (SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR