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Supreme Court - Daily Orders

The Secretary Government Of India vs A.T.S.V.S. Siddha Medical College And ... on 6 July, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.1                                  COURT NO.6                     SECTION XII

                                    S U P R E M E C O U R T O F             I N D I A
                                            RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                            Nos.27614-27615/2017

     (Arising out of impugned final judgment and order dated 27-04-2017
     in WP No. 2260/2017 27-04-2017 in WA No. 1175/2016 passed by the
     High Court Of Judicature At Madras)

     THE SECRETARY GOVERNMENT OF INDIA                                             Petitioner(s)

                                                         VERSUS

     A.T.S.V.S. SIDDHA MEDICAL COLLEGE AND HOSPITAL & ORS.Respondent(s)

     (With I.A. No.62602/2018 for directions)

     Date : 06-07-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                   Mr.    Sandeep Sethi, ASG
                                         Mr.    Sajid Imam Naqvi, Adv.
                                         Mr.    Pranay Ranjan, Adv.
                                         Mr.    Sanjay Kumar Pathak, Adv.
                                         Mr.    Gurmeet Singh Makker, AOR

     For Respondent(s)                   Mr. Siddharth Naidu, Adv.
                                         Mr. V. Balachandran, Adv.
                                         For M/S. KSN & Co., AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Learned counsel appearing for the applicants-respondents submits that he does not want to press the application for directions being I.A. No.62602/2018. Hence, the instant application for directions is dismissed as not pressed.

Put up the main matters in the month of September, 2018.

Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2018.07.06
16:53:24 IST
Reason:

     (SANJAY KUMAR-II)                                                 (INDU KUMARI POKHRIYAL)
     COURT MASTER (SH)                                                    ASSISTANT REGISTRAR