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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3)(b) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(b)endorsed on the back of the ballot paper and its counterfoil with the words "Tendered ballot paper" by the Presiding Officer in his own hand duly signed by him.