Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 3 in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

3. Making of Navigable Channel.-

A navigable channel may be marked to indicate safe limits of the channel by channel marks like bamboo marks or buoys. Details of channel marking are given in Annexure-I. In case there is night navigation marks shall be provided with light or painted with luminous paint.