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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1) in Uttar Pradesh Municipal Corporation Act, 1959

(1)A motion expressing non-confidence in the [* * *] [Omitted by U.P. Act 12 of 1994 (w.e.f. 30-5-1994).] Mayor shall be made only in accordance with the procedure laid down in this section.