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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 6 in The Indira Gandhi National Open University Act, 1985

(6)The Vice-Chancellor shall hold office for a term of five years from the date on which he enters upon his office, or until he attains the age of sixty-five years, whichever is earlier, and he shall not be eligible for reappointment: