Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(iv) in The Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964 (iv)water connection in the shed shall be provided by the Corporation. The power connection will be taken by the lessee at his own cost;
