Punjab-Haryana High Court
M/S Silver City Construction Ltd vs State Of Punjab And Ors on 26 April, 2017
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No.21572 of 2016.
Date of Decision: April 26, 2017
Silver City Constructions Limited ......Petitioner
versus
State of Punjab and others .....Respondents
CORAM: HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SUDIP AHLUWALIA.
***
Present: Mr.Rajesh Narang, Advocate and
Mr.Amandeep Sharma, Advocate, for
Mr.P.S.Khurana, Advocate, for the petitioner(s)
Mr.Atul Nanda, Advocate General, Punjab with
Mr.Rajesh Bhardwaj, Additional AG, Punjab.
Mr.Sandeep Moudgil, Additional AG, Haryaba.
-.-
Surya Kant, J. (Oral)
For orders, see order of even date passed in CWP No.21272 of 2016 (Silver City (Main) Residents Welfare Association versus State of Punjab and others.
[SURYA KANT]
JUDGE
April 26, 2017 [SUDIP AHLUWALIA]
mohinder JUDGE
Whether speaking/reasoned : Yes/No
Whether Reportable : Yes/No
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