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NCT Delhi - Section

Section 54 in The Delhi Rent Control Act, 1958

54. Saving of operation of certain enactments.

- Nothing in this Act shall affect the provisions of the Administration of Evacuee Property Act, 1950 (31 of 1950), or the Slum Areas (Improvement and Clearance) Act, 1956 (96 of 1956), or the Delhi Tenants (Temporary Protection) Act, 1956 (97 of 1956).