Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 59 in The Indian Port Health Rules, 1955 59. The Health Officer shall(a)take all practicable measures to keep rodents in the port installations to a negligible number;(b)make every effort to extend rat-proofing to the port installations.
