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State of Madhya Pradesh - Section

Section 225 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

225.

The evaluation sheets prepared by the reviewers or copy thereof as the case may be, shall be made available to the Committee of Courses. The marks given by different reviewers of each books, shall be placed before the Committee in a consolidated form in Tabulation Sheets. The books shall be placed in order in their merit.