Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act] State of Uttarakhand - Subsection Section 37(1)(i) in Uttaranchal School Education Act, 2006 (i)the President or any member of the Committee Of Management nominated by the Committee by resolution in that behalf, who shall be the Chairman;