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[Cites 0, Cited by 0] [Section 4A] [Entire Act]

State of Rajasthan - Subsection

Section 4A(3) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(3)The procedure to be followed by the committee in the performance of its functions under this Act shall, unless a different procedure has been prescribed in these rules, be such as may be decided by the committee.