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[Cites 0, Cited by 0] [Section 749] [Entire Act]

State of Jharkhand - Subsection

Section 749(5) in Bihar Education Code, 1961

(5)If an application for recognition is granted, an order shall be issued from the Directorate and shall specify the courses of instruction for which the institution is recognised and the standard up to which the recognition is granted in each such course. If the application or any part thereof is refused, the grounds of such refusal shall be stated.