Section 7 in THE DELHI SKILL AND ENTREPRENEURSHIP UNIVERSITY ACT, 2019
7. University open to all classes, castes and creed:- (1) The University shall be open to persons of either sex
or whatever race, creed, caste or class, to be admitted as student of the University or to graduate thereat and it shallnot be lawful for the University to adopt or impose on any person any test whatsoever of religious belief or professionor political opinion in order to entitle them to be admitted as students of the University, in order to entitle them to beappointed as a teacher of the University or to hold any office therein.(2)Nothing in this section shall be deemed to prevent the University from making any special provision for theappointment or admission of women or of persons belonging to the weaker sections of the Society, and in particular,of persons belonging to the Scheduled Castes and the Scheduled Tribes; and physically challenged. However, theprovision prevalent in the Government ofNational Capital Territory of Delhi such instructions will be followed;
