Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Shatabdi Anna Kalash Yojana Rules, 2011

(4)The District Disaster Management Authority shall administer the District Fund. However, the District Supply Officer/Additional District Magistrate (Supply) and District Programme Officer shall be the special invitees in such meetings of the Authority.