Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act] State of Punjab - Subsection Section 9(3)(b) in Punjab Transparency in Public Procurement Act, 2019 (b)the proposed methods of procurement pursuant to the provisions in this Act and the rules made there under;