Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Sabhapati Pandey & Ors. vs State Of U.P. on 2 April, 2013

Author: Ajai Lamba

Bench: Ajai Lamba





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- CRIMINAL APPEAL No. - 294 of 2013
 

 
Petitioner :- Sabhapati Pandey & Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Dinesh Upadhyay
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J. 
 

Learned Government Advocate seeks an adjournment to assist the court in regard to powers of the lower court to grant interim bail and extend the interim bail.

List on 15.4.2013.

The appellants be not taken in custody till the next date of listing only.

Order Date :- 2.4.2013 A.Nigam