Allahabad High Court
Sabhapati Pandey & Ors. vs State Of U.P. on 2 April, 2013
Author: Ajai Lamba
Bench: Ajai Lamba
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- CRIMINAL APPEAL No. - 294 of 2013 Petitioner :- Sabhapati Pandey & Ors. Respondent :- State Of U.P. Petitioner Counsel :- Dinesh Upadhyay Respondent Counsel :- Govt. Advocate Hon'ble Ajai Lamba,J.
Learned Government Advocate seeks an adjournment to assist the court in regard to powers of the lower court to grant interim bail and extend the interim bail.
List on 15.4.2013.
The appellants be not taken in custody till the next date of listing only.
Order Date :- 2.4.2013 A.Nigam