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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Puducherry - Subsection

Section 8(2) in Anglo-French Textiles Limited (Acquisition and Transfer of Textile Undertaking) Act, 1986

(2)Notwithstanding anything contained in sub-section (1) or any other law for time being in force, it shall be lawful for the Corporation to re-organise and reconstruct the textile undertaking and thereby form such units as the Corporation deems fit.