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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(ii) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(ii)the dealer liable to pay the amount shall pay interest at the rate of two percent of such amount for each month of default; and